PRE LOK ADALAT

277 recorded High Court judgment(s) · 2004–2025

Courts

Disposal nature

Recent judgments

• RELIANCE GENERAL INSURANCE CO LTD v. SMT MUNNI LATA & ORS — Delhi High Court (2025-11-28)
• THE ORIENTAL INSURANCE CO LTD v. GAURI SHANKAR & ORS — Delhi High Court (2024-12-14)
• ASIM FAROOQ v. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD AND ORS — Delhi High Court (2021-09-11)
• BAJAJ ALLIANZ GENERAL INSURANCE CO LTD v. ASIM FAROOQ & ORS — Delhi High Court (2021-09-11)
• RAJ KUMAR v. M/S RELIANCE GENERAL INSURANCE CO. LTD. & ORS. — Delhi High Court (2019-09-14)
• NEW INDIA ASSURANCE CO LTD v. HIMANSHU SHARMA & ORS — Delhi High Court (2019-07-13)
• SURJI & ORS v. SATYENDRA KUMAR SINGH & ANR (ICICI LOMBARD GEN INS CO LTD ) — Delhi High Court (2019-07-13)
• NAVEEN KUMAR v. OM DUTT & ORS (THE NEW INDIA ASS CO LTD ) — Delhi High Court (2019-07-13)
• M/S NATIONAL INSURANCE CO LTD v. JAGWATI & ORS — Delhi High Court (2019-07-13)
• BANI KUMAR v. RUPENDER & ORS — Delhi High Court (2019-07-13)