PRAVIN S. PATIL

539 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SONALI W/O RAJENDRA DAGWAR v. THE STATE OF MAHARASHTRA THR. PSO, AMUDRAPUR, DIST. WARDHA AND ANOTHER — Bombay High Court (2026-02-11)
• NITIN S/O MAROTRAO VAIDYA v. THE STATE OF MAHARASHTRA THR. PSO WARDHA DIST. WARDHA — Bombay High Court (2026-01-20)
• THE NEW INDIA ASSURANCE CO. LTD., MALKAPUR v. THE TATA ENGINEERING AND LOCOMOTIVE CO. LTD., PUNE and ORS. — Bombay High Court (2026-01-08)
• HARINARAYAN VISHRAM MHAISNE v. STATE OF MAH., THR. P.S.O. BALAPUR AKOLA DISTAKOLA and ANOTHER — Bombay High Court (2026-01-06)
• YOGESH SHYAMRAO DEO v. STATE OF MAH., THR. P.S.O. PS WASHIM and SDPO WASHIM and ANOTHER — Bombay High Court (2026-01-06)
• SHEIKH AYUB SHEIKH YUSUF v. STATE OF MAH., THR. P.S.O. PS RAHIMAPUR, AMRAVATI and ANOTHER — Bombay High Court (2026-01-06)
• ANGAD S/O GOVARDHAN RAUT AND 3 OTHERS v. THE STATE OF MAHARASHTRA, THR. PSO POLICE STATION MANGRULPIR, DIST. WASHIM AND ANOTHER — Bombay High Court (2026-01-06)
• OMPRAKASH S/O ATMARAM PARAHAD v. STATE OF MAH., THR. P.S.O. P.S. ANDHERA TQDEULGAON RAJA DISTBULDANA and ANOTHER — Bombay High Court (2026-01-06)
• NILKANTH LAHANUJI REWATKAR v. MAMTA W/O NILKANTH REWATKAR — Bombay High Court (2026-01-06)
• ASLAM HARUN SALAT and ANOTHER v. STATE OF MAH., THR. P.S.O. PS WANI, TAH. and DISTYAVATMAL and ANOTHER — Bombay High Court (2026-01-06)