LexPRAVEER BHATNAGAR
7,424 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7424 |
Disposal nature
| ALLOWED | 4514 |
| DISMISSED | 1997 |
| DISPOSED OF | 733 |
| WITHDRAWN | 123 |
| PARTLY ALLOWED | 47 |
| BOGUS | 5 |
| PEREMPTORY | 2 |
| TRANSFERRED | 1 |
Recent judgments
- SALMAN S/O SHRI AKHTAR HUSSAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- KALURAM S/O TEEKARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- DHAWAJKIRTI SHARMA S/O SHRI PYARCHAND SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- KALULAL ALIAS KALU S/O CHAINSINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- SHANU SINGH S/O BANWARILAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- MOHAMMAD SAHIL S/O ABDUL KALAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- SURENDRA S/O SHIVCHARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- SAMAY@ SAMAY SINGH S/O GIRRAJ v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- RAJKUMAR @ RAJU S/O CHHITARMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- VASEEM AKRAM S/O KHURSHEED v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)