LexPRAVEEN KUMAR
999 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 999 |
Disposal nature
| BAIL GRANTED | 487 |
| DISMISSED | 145 |
| DISPOSED | 126 |
| WITHDRAWN | 104 |
| ALLOWED | 79 |
| CONVERTED | 38 |
| BAIL REJECTED | 13 |
| PARTLY ALLOWED (DISPOSAL) | 4 |
Recent judgments
- Santosh Kumar Rai @ S.K. Ray v. The State of Bihar — Patna High Court (2026-05-21)
- Pawan Kumar Ray v. The State of Bihar — Patna High Court (2026-05-21)
- Alok Kumar Pandey v. The State of Bihar — Patna High Court (2026-05-21)
- Mithlesh Kumar v. The State of BIhar — Patna High Court (2026-05-21)
- Md. Fiyaj v. The State of Bihar — Patna High Court (2026-05-21)
- Arjun Yadav @ Arjun Roy v. The State of Bihar — Patna High Court (2026-05-21)
- Manish Kumar @ Bhutan v. The State of Bihar — Patna High Court (2026-05-21)
- Munna Singh v. The State of Bihar — Patna High Court (2026-05-21)
- Sanjeev Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Krishnakant Singh @ Bhola @ Krishna Kant Kumar v. The State of Bihar — Patna High Court (2026-05-21)