PRATIBHA RANI

2,643 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• SONU NAGAR v. THE STATE GOVT OF NCT OF DELHI — Delhi High Court (2024-07-25)
• SABEER v. THE STATE GOVT OF NCT OF DELHI — Delhi High Court (2019-11-21)
• MUKUND KHANTE v. CBI — Delhi High Court (2019-09-19)
• BAKHTAWAR LAL NAGPAL & ANR v. PRABHU MAHTO & ORS. — Delhi High Court (2019-08-08)
• DAYA MEENA v. SATISH & ORS — Delhi High Court (2019-07-12)
• SHAHI EXPORTS PVT. LTD. v. ANURAG SAHNI — Delhi High Court (2019-07-08)
• KAJAL KHARBANDA v. STATE & ANR — Delhi High Court (2019-03-15)
• HANSA PLACE ART FURNITURES PRIVATE LTD v. DILIP KUMAR SHARMA — Delhi High Court (2019-02-25)
• HINDUSTAN INFRASTRUCTURE CORPORATION LIMITED & ANR v. R S WOODS INTERNATIONAL & ORS — Delhi High Court (2018-12-13)
• ACE BUILDING TECHNOLOGIES PVT LTD v. ARUN BHATIA — Delhi High Court (2018-12-10)