PRATHIBA M. SINGH, . RENU BHATNAGAR

35 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S SUPER MATTRESS CO. v. COMMISSIONER OF DELHI GOODS AND SERVICES TAXES & ORS. — Delhi High Court (2025-12-17)
• NAVNEET BANSAL v. ADDITIONAL COMMISSIONER CGST DELHI NORTH — Delhi High Court (2025-12-17)
• SANTOSH KUMAR PANDEY v. UNION OF INDIA AND ORS. — Delhi High Court (2025-12-17)
• MAKSUDA AZIMOVA v. COMMISSIONER OF CUSTOMS — Delhi High Court (2025-12-17)
• MOHIT MANN v. UNION OF INDIA & ORS. — Delhi High Court (2025-12-11)
• MOHIT MANN v. SH. GOVIND MOHAN & ORS. — Delhi High Court (2025-12-11)
• MOHAMMAD UZAIR v. COMMISSIONER OF CUSTOMS — Delhi High Court (2025-11-26)
• M/S PUNEET CHEMICALS v. UNION OF INDIA & ANR. — Delhi High Court (2025-11-26)
• CHETAN JAIN v. COMMISSIONER OF CUSTOMS & ORS. — Delhi High Court (2025-11-26)
• VAISH ASSOCIATES v. THE COMMISSIONER OF DELHI GOODS AND SERVICES TAX & ORS. — Delhi High Court (2025-11-26)