PRATHIBA M. SINGH, . RAJNEESH KUMAR GUPTA

1,008 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• AU NATUREL BEAUTY PRIVATE LIMITED v. WET AND DRY PERSONAL CARE PVT. LTD. & ANR. — Delhi High Court (2025-12-10)
• RUSHANT MALHOTRA & ORS. v. THE GOVERNMENT OF NCT OF DELHI & ORS. — Delhi High Court (2025-10-29)
• COURT ON ITS OWN MOTION v. NITIN BANSAL — Delhi High Court (2025-10-29)
• COURT ON ITS OWN MOTION v. STATE — Delhi High Court (2025-10-29)
• M/S TEFCIL BREWERIES LTD. v. M/S ALFA LAVAL INDIA PVT. LTD. — Delhi High Court (2025-10-08)
• TATA PLAY LTD v. SALES TAX OFFICER CLASS II/ AVATO — Delhi High Court (2025-07-29)
• AMBIKA TRADERS THROUGH PROPRIETOR GAURAV GUPTA v. ADDITIONAL COMMISSIONER, ADJUDICATION DGGSTI, CGST DELHI NORTH — Delhi High Court (2025-07-29)
• NEW EXCELLENT TELEVENTURES LLP v. UNION OF INDIA AND ORS. — Delhi High Court (2025-07-23)
• LAXMI CHAUHAN v. COMMISSIONER OF CUSTOMS AIRPORT AND GENERAL & ANR. — Delhi High Court (2025-07-23)
• MOHAMMAD ANAS THROUGH SPA MOHAMMAD SARFARAZ v. THE COMMISSIONER OF CUSTOMS & ORS. — Delhi High Court (2025-07-23)