PRATHIBA M. SINGH, . MADHU JAIN

504 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• KHATOON NISHA v. DELHI CANTONMENT BOARD AND ORS. — Delhi High Court (2026-05-29)
• JUGAL KISHORE SONI AND ORS. v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2026-05-29)
• SHWETHA BHARDWAJ DIXIT & ORS. v. REGISTRAR OF COOPERATIVE SOCIETIES (RCS) — Delhi High Court (2026-05-29)
• BACCHAN v. DELHI CANTONMENT BOARD AND ORS. — Delhi High Court (2026-05-29)
• PRITAM SINGH v. COMMISSIONER OF POLICE AND ORS — Delhi High Court (2026-05-29)
• DINESH AND ANR. v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2026-05-29)
• RUCHI LUTHRA v. GNCT OF DELHI & ORS. — Delhi High Court (2026-05-29)
• STATE OF NCT OF DELHI v. MURAIF QAMAR & ANR — Delhi High Court (2026-05-29)
• JITENDER KUMAR JAIN v. THE REGISTRAR OF CO OPERATIVE SOCIETY GOVT OF NCT DELHI — Delhi High Court (2026-05-29)
• WEDDING PARK HOSPITALITIES PVT. LTD. v. BALESH DEVI BHADANA & ANR. — Delhi High Court (2026-05-29)