PRATHIBA M. SINGH, . DHARMESH SHARMA

187 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• ANIL KUMAR VATS v. STATE OF NCT OF DELHI — Delhi High Court (2025-05-27)
• SATYA PRAKASH v. THE STATE OF NCT OF DELHI & ORS. — Delhi High Court (2025-05-27)
• RAJU TIWARI v. STATE — Delhi High Court (2025-03-27)
• DALIP TRIPATHI v. STATE — Delhi High Court (2025-03-27)
• DALJEET SINGH GILL v. UNION OF INDIA & ORS. — Delhi High Court (2025-02-20)
• RAJAN NAGPAL v. UNION OF INDIA & ANR. — Delhi High Court (2025-02-20)
• M/S SADHANA IMPEX v. COMMISSIONER OF CUSTOMS — Delhi High Court (2025-02-20)
• IQBAL AHMAD v. UNION OF INDIA AND ANR. — Delhi High Court (2025-02-20)
• RITIN NAGPAL v. UNION OF INDIA & ANR. — Delhi High Court (2025-02-20)
• SAINATH SRINIVASAN v. UNION OF INDIA & ORS. — Delhi High Court (2025-02-20)