PRATHIBA M. SINGH, . AMIT SHARMA

312 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• ABID v. STATE (NCT OF DELHI) — Delhi High Court (2025-11-03)
• ISRAIL PEHALWAN AND ANR v. STATE (GOVT OF NCT DELHI) — Delhi High Court (2025-11-03)
• COURTS ON ITS OWN MOTION IN RE: SUICIDE COMMITTED BY SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVER v. ....... — Delhi High Court (2025-11-03)
• ARIF v. STATE (GOVT OF NCT DELHI) — Delhi High Court (2025-11-03)
• GUFRAN v. STATE (NCT OF DELHI) — Delhi High Court (2025-11-03)
• JAVED v. STATE — Delhi High Court (2025-11-03)
• SHIKHA KANWAR v. RAJAT KANWAR — Delhi High Court (2025-04-07)
• MOIRANGTHEM ANAND SINGH v. NATIONAL INVESTIGATION AGENCY (NIA) — Delhi High Court (2025-04-02)
• ZAHOOR AHMAR PEER v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-02-18)
• COURT ON ITS OWN MOTION v. ROOP DARSHAN PANDEY AND ORS. — Delhi High Court (2025-01-23)