PRATEEK JALAN

4,966 recorded High Court judgment(s) · 2003–2026

Courts

Disposal nature

Recent judgments

• NNAKA CHRISTIAN ILECHUKWU v. NCB — Delhi High Court (2026-05-30)
• AKASH KUMAR v. NARCOTICS CONTROL BUREAU — Delhi High Court (2026-05-30)
• TRUPTI RAJENDRA PATIL v. STATE NCT OF DELHI — Delhi High Court (2026-05-30)
• GULSHAN KUMAR v. THE STATE (NCT OF DELHI) — Delhi High Court (2026-05-29)
• SHRI VIJAY KUMAR v. THE STATE NCT OF DELHI & ANR. — Delhi High Court (2026-05-29)
• RANJEET SINGH @ RAHUL v. STATE OF NCT OF DELHI — Delhi High Court (2026-05-29)
• RUKHSAR v. THE STATE OF NCT OF DELHI — Delhi High Court (2026-05-29)
• SUNNY v. STATE OF NCT OF DELHI — Delhi High Court (2026-05-29)
• PRADEEP KUMAR v. STATE NCT OF DELHI AND ANR — Delhi High Court (2026-05-29)
• SATYAWATI & ANR. v. THE STATE N.C.T OF DELHI & ANR. — Delhi High Court (2026-05-29)