LexPRASHANT MISHRA-I
99 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 99 |
Disposal nature
| (unspecified) | 98 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- MOHD. AFZAL SIDDIQUI AND 2 OTHERS v. STATE OF U.P AND ANOTHER — Allahabad High Court (2026-05-18)
- DURGA WATI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
- MANDEEP SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
- SAURABH KUMAR v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-11)
- JUVENILE- A v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- CHANDRA KALA SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
- SUBUKTARA KHATOON v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
- A MINOR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
- SMT. SONAM SHIVHARE AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- SHAHZAD RAHMAN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)