LexPRASHANT KUMAR MISHRA, . VIMLA SINGH KAPOOR
287 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 287 |
Disposal nature
| DISMISSED | 90 |
| DISPOSED OFF | 90 |
| ALLOWED | 69 |
| WITHDRAWN | 12 |
| PARTLY ALLOWED | 8 |
| NON PROSECUTION | 7 |
| D.F.D.(DISSMISSED ON DEFAULT) | 4 |
| INFRUCTUOUS | 4 |
Recent judgments
- SANJEEV KAPOOR v. HARIHAR CHANDRA BHANJDEO — Chhattisgarh High Court (2021-01-15)
- PRADEEP JAIN v. M.D. TIWARI — Chhattisgarh High Court (2021-01-15)
- SHRI VIVEK MADAN v. SMT. RANI MADAN — Chhattisgarh High Court (2021-01-15)
- KRISHNA KUMAR YADAV v. SMT. SUDHA SHARMA — Chhattisgarh High Court (2021-01-15)
- HARIHAR CHANDRA BHANJDEO v. SMT. KRISHANA KUMARI DEVI — Chhattisgarh High Court (2020-02-07)
- KHOMESH SAHU v. LALITA SAHU @ SANTOSHI SAHU — Chhattisgarh High Court (2020-02-07)
- SMT. RAMESHWARI SAHU v. KRISHNA KUMAR SAHU — Chhattisgarh High Court (2020-02-06)
- SHANTI MAHAWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-02-06)
- RAJKUMAR SINGH v. SMT. MADHURI SINGH — Chhattisgarh High Court (2019-10-17)
- BALAK RAM SINHA v. DENA BANK — Chhattisgarh High Court (2019-10-17)