LexPRASHANT KUMAR MISHRA, RAM PRASANNA SHARMA
327 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 327 |
Disposal nature
| DISMISSED | 204 |
| ALLOWED | 54 |
| DISPOSED OFF | 34 |
| WITHDRAWN | 12 |
| PARTLY ALLOWED | 10 |
| NON PROSECUTION | 8 |
| ABATED | 2 |
| INFRUCTUOUS | 2 |
Recent judgments
- HARISH KHATRI v. SMT. NANDINI KHATRI @ LAXMI — Chhattisgarh High Court (2020-03-09)
- NAND KISHORE AWADHIYA v. DEVNARAYAN AWADHIYA — Chhattisgarh High Court (2020-03-09)
- PREM KUMAR DHANORKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-01-09)
- SMT. SAVITA PATHAK v. PRIYANK PANDEY — Chhattisgarh High Court (2019-09-18)
- M/S CHHATTISGARH STATE INDUSTRIAL DEVELPMENT CORPORATION LTD. v. COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE — Chhattisgarh High Court (2019-03-11)
- COMMISSIONER OF INCOME TAX v. CHHATTISGARH UROLOGY SOCIETY — Chhattisgarh High Court (2019-03-11)
- Ramakant Gupta v. Smt Gayatri Gupta — Chhattisgarh High Court (2019-02-15)
- Rajesh Kumar Singh Alias Rajjan Singh Thakur v. Smt. Gayatri Gupta — Chhattisgarh High Court (2019-02-15)
- ARCHNA MESHRAM, v. RAJENDRA KU. PATEL — Chhattisgarh High Court (2019-02-15)
- ASSISTANT COMMISSIONER OF INCOME TAX-1 v. SHRI B.L. AGRAWAL — Chhattisgarh High Court (2019-02-15)