PRASHANT KUMAR MISHRA,R RAGHUNANDAN RAO

43 recorded High Court judgment(s) · 2023–2023

Courts

Andhra Pradesh High Court

DISMISSED	14
ALLOWED NO COSTS	7
CLOSED NO COSTS	7
DISPOSED OF NO COSTS	6
WITHDRAWN	5
DISMISSED AS NON PROSECUTION	2
DISMISSED AS INFRUCTUOUS	1
PARTLY ALLOWED NO COSTS	1

C.J.Balaram v. The Institution of Lokayukta of Andhra Pradesh — Andhra Pradesh High Court (2023-05-12)
D. Khaseem v. The Andhra Pradesh Lokayukta — Andhra Pradesh High Court (2023-05-12)
Thannamala Vidyavathi v. The Honourable Lokayukta for the State of Andhra Pradesh — Andhra Pradesh High Court (2023-05-12)
M.CHENGAMMA,C.MALLAVARAM,CHITTOOR ORS v. V.NAGAMAN,CHERLAPALLI,CHITTOOR 15 ORS — Andhra Pradesh High Court (2023-05-12)
C J BALARAM v. THE INSTITUTION OF LOKAYUKTA OF ANDHRA PRADESH — Andhra Pradesh High Court (2023-05-12)
SIVAPURAM .NOOR MAHAMMAD v. THE ANDHRA PRADESH LOKAYUKTHA — Andhra Pradesh High Court (2023-05-12)
THE PROJECT DIRECTOR v. PANDENTI SURENDRANATH — Andhra Pradesh High Court (2023-05-12)
State of Andhra Pradesh v. Lalitesh Kumar Katragadda, — Andhra Pradesh High Court (2023-05-10)
The State of Andhra Pradesh, v. L.Ramesh — Andhra Pradesh High Court (2023-04-21)
Juluri Hemangada Gupta v. State of Andhra Pradesh — Andhra Pradesh High Court (2023-03-29)