PRASHANT KUMAR MISHRA,M.SATYANARAYANA MURTHY,D.V.S.S.SOMAYAJULU

23 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• PAKALAPATI RAGHUVARMA v. THE ANDHRA PRADESH LEGISLATIVE COUNCIL — Andhra Pradesh High Court (2022-03-03)
• Patibandla Venkata Sudhakar, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-03)
• Tenali Sravan Kumar v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-03)
• Sri. Marthi Giri Babu, v. The Union of India, — Andhra Pradesh High Court (2022-03-03)
• Rajadhani Rytu Parirakshana Samithi, v. The Government of India, — Andhra Pradesh High Court (2022-03-03)
• Kondepati Giridhar, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-03-03)
• Giri Babu Marthi, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-03)
• Shri. SeelamMuralidhara Reddy, v. Union of India, — Andhra Pradesh High Court (2022-03-03)
• AmaravatiRajadhaniSameekaranaRaithuSamkaya, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-03)
• M/s. Amaravati Parirakshana Samiti, v. Union of India — Andhra Pradesh High Court (2022-03-03)