PRASHANT KUMAR MISHRA,M.SATYANARAYANA MURTHY

267 recorded High Court judgment(s) · 2021–2022

Courts

Andhra Pradesh High Court

267

DISPOSED OF NO COSTS	74
DISMISSED	66
WITHDRAWN	44
CLOSED NO COSTS	28
ALLOWED NO COSTS	26
DISMISSED AS INFRUCTUOUS	17
DISMISSED AS NON PROSECUTION	4
DISPOSED OF AS INFRUCTUOUS	3

DASARI NAGESWARA RAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-06-13)
SRI MANTRI PRAGADA LAKSHMANA RAO v. The State Of Andhra Pradesh — Andhra Pradesh High Court (2022-05-06)
LVVRV PRASAD v. THE STATE OF AMDJRA PRADESH — Andhra Pradesh High Court (2022-05-05)
Ramala Jeshwanth Reddy, v. Dr. K.Sankar, Registrar, — Andhra Pradesh High Court (2022-05-05)
MONIKA JHAWAR v. THE HIGH COURT OF ANDHRA PRADESH — Andhra Pradesh High Court (2022-05-05)
SMS TRADING AND COMPANY v. THE STATE OF AP — Andhra Pradesh High Court (2022-05-05)
DEVARALA ASWANTH v. DR.K. SANKAR — Andhra Pradesh High Court (2022-05-05)
Thota Nagendra Prasad, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-05-05)
Pakalapati Sanyasi Raju School , v. STATE OF AP — Andhra Pradesh High Court (2022-05-05)
VR COMMODITIES PRIVATE LIMITED v. NORVIC SHIPPING ASIA PTE. LTD., — Andhra Pradesh High Court (2022-05-05)