PRASHANT KUMAR MISHRA,LALITHA KANNEGANTI

21 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Jonnakuti Aharonu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-11-08)
• Chilakalapudi Nagur Meera Saheb, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-11-08)
• The Superintending Engineer, v. J. Satyanarayana Murthy, — Andhra Pradesh High Court (2021-11-08)
• The Superintending Engineer, v. Palla Mohana Rao, — Andhra Pradesh High Court (2021-11-08)
• Society for Government Doctors v. State of Andhra Pradesh — Andhra Pradesh High Court (2021-11-02)
• VURITI BHAVANI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-11-02)
• Nelakuditi Ramesh, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-11-02)
• Bademalic Sarni Ahmed v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-11-02)
• KOTTAPU MUNI REDDY v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-11-02)
• Komati Satyanarayana, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-11-02)