LexPRASHANT KUMAR MISHRA, GAUTAM CHOURDIYA
834 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 834 |
Disposal nature
| DISMISSED | 538 |
| ALLOWED | 154 |
| PARTLY ALLOWED | 46 |
| DISPOSED OFF | 45 |
| WITHDRAWN | 26 |
| ABATED | 14 |
| NON PROSECUTION | 5 |
| INFRUCTUOUS | 3 |
Recent judgments
- T. R. KUNJAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-01-11)
- DINESH BANJARA @ DEVRAJ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-24)
- NARENDRA MANGESHKAR @ NARENDRA MOHLE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-24)
- JAI KUMAR ANANT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-24)
- HARE RAM SHARMA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-18)
- T.R. KUNJAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-18)
- DILIP KUMAR NIRMLAKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-04)
- PIYUSH SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-02)
- SHISHIR DANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-11-02)
- GYANENDRA TIWARI, v. STATE OF CHHATTISGARH, — Chhattisgarh High Court (2020-10-29)