LexPRASHANT KUMAR MISHRA
24,815 recorded High Court judgment(s) · 2010–2025
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 24815 |
Disposal nature
| DISPOSED OFF | 10533 |
| DISMISSED | 6335 |
| ALLOWED | 4163 |
| WITHDRAWN | 1898 |
| INFRUCTUOUS | 652 |
| NON PROSECUTION | 420 |
| REJECTED | 269 |
| PARTLY ALLOWED | 192 |
Recent judgments
- Smt. Amritiya Bai v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2025-01-07)
- VED PRAKESH DEWANGAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-25)
- HARIRAM CHOUDHARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-25)
- MOHAN PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-25)
- Sandeep Kumar Gupta @ Bholu v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)
- SHANKAR LAL GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)
- SURESH NAYAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)
- DEWADHI PRASAD YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)
- SMT. SAVITA TIWARI @ NANHAK TIWARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)
- MANISH NIRMALKAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-18)