LexPRASHANT KUMAR MISHRA, CHANDRA BHUSHAN BAJPAI
152 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 152 |
Disposal nature
| ALLOWED | 57 |
| DISMISSED | 50 |
| WITHDRAWN | 17 |
| DISPOSED OFF | 14 |
| PARTLY ALLOWED | 7 |
| NON PROSECUTION | 6 |
| INFRUCTUOUS | 1 |
Recent judgments
- Bharat Lal Sharma and Anr. v. Smt. Mithlesh Sharma @ Priyanka Sharma — Chhattisgarh High Court (2017-10-10)
- A Martin @ Pandu Now Dead Issueless v. State of Madhya Pradesh Now State of Chhattisgarh — Chhattisgarh High Court (2017-09-08)
- Rameshwar v. Smt. Gurwari Bai — Chhattisgarh High Court (2017-05-08)
- Satish Kumar Agrawal and another v. Darshita B. Ahulwalia — Chhattisgarh High Court (2017-05-08)
- a Martin @ Pandu now dead issueless v. State Of Madhya Pradesh now State Of Chhattisgarh — Chhattisgarh High Court (2017-05-08)
- Sikha Majumdar @ Shabina Begam v. Anutosh Majumdar — Chhattisgarh High Court (2017-03-02)
- State Of Chhattisgarh v. Nilesh Sonwani @ Bablu — Chhattisgarh High Court (2017-02-13)
- Ram Prasad Kujur v. Smt. Preeti Kujur — Chhattisgarh High Court (2017-02-13)
- Mukesh Kumar Sahu v. The State Of Chhattisgarh — Chhattisgarh High Court (2017-01-13)
- Jeetlal Banjare v. The State Of Chhattisgarh — Chhattisgarh High Court (2017-01-13)