PRASHANT KUMAR MISHRA,C.PRAVEEN KUMAR

33 recorded High Court judgment(s) · 2021–2023

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	12
DISMISSED	7
WITHDRAWN	4
CLOSED NO COSTS	4
DISMISSED AS INFRUCTUOUS	3
ALLOWED NO COSTS	2
DISMISSED AS NON PROSECUTION	1

B.PRABHAKAR v. G.RAGHUNANATHA REDDY — Andhra Pradesh High Court (2023-02-24)
Y.V.V.SATYANARAYANA, v. THE MUNICIPAL COMMISSIONER, W.G.DIST., AND 2 OTHERS, — Andhra Pradesh High Court (2021-11-25)
THE MUNICIPAL COMMISSIONER, v. Y.V.V.SATYANARAYANA, AND 2 OTHERS, — Andhra Pradesh High Court (2021-11-25)
THE MUNICIPAL COMMISSION, v. MADDIREDDY VENKATA SIVA NAGA PURUSHOTAM, AND 2 OTHERS, — Andhra Pradesh High Court (2021-11-25)
MADDI REDDY VENKATA SIVA NAGA PURUSHOTTAM, W.G.DIST v. MUN COMMR, TADEPALLIGUDEM, W.G.DIST AND 2 OTHERS — Andhra Pradesh High Court (2021-11-25)
Elika Nageswara Rao v. Panabaka Rachana — Andhra Pradesh High Court (2021-10-23)
Burla Sambaiah v. Penniboina Venkateswarlu — Andhra Pradesh High Court (2021-10-23)
M.Murali Krishna, v. Sri Pola Bhaskar, — Andhra Pradesh High Court (2021-10-23)
M MURALI KRISHNA v. THE STATE OF AP — Andhra Pradesh High Court (2021-10-23)
Banavath Sudhakar Naik v. The Hindustan Petroleum Corporation Limited, — Andhra Pradesh High Court (2021-10-23)