LexPRASHANT KUMAR MISHRA, ANIL KUMAR SHUKLA
90 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 90 |
Disposal nature
| ALLOWED | 28 |
| DISMISSED | 25 |
| PARTLY ALLOWED | 13 |
| NON PROSECUTION | 10 |
| DISPOSED OFF | 8 |
| ABATED | 4 |
| INFRUCTUOUS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Smt. Janki Chauhan v. Smt. Sarita Chauhan — Chhattisgarh High Court (2017-06-19)
- Bholanath Nande v. Smt.sarju Nande — Chhattisgarh High Court (2017-06-19)
- Kunwariya Bai And Ors. v. Prakash And Ors. — Chhattisgarh High Court (2017-06-19)
- HARDEEP SINGH v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2017-05-09)
- GAJANAND and OTHERS v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2017-04-13)
- KUNTI BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-04-13)
- GAJANAND AND OTHERS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-04-13)
- HARI RAM v. GANESH AND OTHERS — Chhattisgarh High Court (2017-04-13)
- PRAM LAL @ OTHERS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-03-23)
- DAMESHWAR RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-03-07)