PRASHANT KUMAR MISHRA,A V SESHA SAI

21 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• BOLLINENI RAJAGOPAL NAIDU, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2022-03-08)
• Vasamsetti Sitaratnam v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-12-24)
• Sudhireddy Lakshmaiah, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-27)
• A.Moses, v. High Court of Andhra Pradesh — Andhra Pradesh High Court (2021-10-27)
• G V V S NARAYANA MURTHY v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-10-27)
• VANKAYALA RAGHAVENDRA RAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-10-27)
• DAIDA SAGAR BABU v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-27)
• GADDAM SAI KRISHNA/KRISHNAIAH GADDAM v. B M R PRASANNA LATHA — Andhra Pradesh High Court (2021-10-27)
• DUGGISETTY HARANATH v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-27)
• Edlapalli Praveen Chowdary, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-26)