LexPRASHANT KUMAR MISHRA
740 recorded High Court judgment(s) · 2010–2020
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 740 |
Disposal nature
| DISMISSED | 401 |
| DISPOSED OFF | 124 |
| ALLOWED | 108 |
| PARTLY ALLOWED | 72 |
| WITHDRAWN | 24 |
| INFRUCTUOUS | 6 |
| NON PROSECUTION | 2 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
Recent judgments
- RAM NARAYAN SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2020-02-14)
- STEEL AUTHORITY OF INDIA LIMITED v. M/S PRAKASH INDUSTRIES LIMITED — Chhattisgarh High Court (2019-09-19)
- DR. ANJALI JOSHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-10)
- ARUN KUMAR SHARMA v. SOUTH EASTERN COALFIELDS LIMITED — Chhattisgarh High Court (2019-05-10)
- VINEET BHARGAV v. UNION OF INDIA — Chhattisgarh High Court (2019-05-10)
- ROSHANLAL AGRAWAL v. ANITA AGRAWAL — Chhattisgarh High Court (2019-05-10)
- SHASHI KAPOOR UPADHYAY v. CHHATTISGARH STATE MARKTING CORPORATION LTD. — Chhattisgarh High Court (2019-05-10)
- SMT. RAJESHWARI TIWARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2019-05-10)
- DEPUTY COMMISSIONER OF INCOME TAX v. SHRI KETAN MOOLCHAND SHAH — Chhattisgarh High Court (2019-05-10)
- Sanat Kumar Shukla v. State Of Chhattisgarh — Chhattisgarh High Court (2019-05-10)