PRASHANT KUMAR MISHRA

596 recorded High Court judgment(s) · 2021–2023

Courts

Andhra Pradesh High Court

596

DISMISSED AS INFRUCTUOUS	257
DISMISSED AS NON PROSECUTION	105
CLOSED NO COSTS	95
ALLOWED NO COSTS	37
DISMISSED	36
DISPOSED OF NO COSTS	27
WITHDRAWN	20
DISMISSED AS NOT PRESSED	17

Siripurapu Suryanarayana v. nekkala pentayya died — Andhra Pradesh High Court (2023-05-12)
BHEEMIREDDY UMA MAHESWARI v. THE STATE OF A.P, REP., PP AND ANOTHER — Andhra Pradesh High Court (2023-05-12)
AVANIGADDA VENKAYAMMA,KRISHNA DIST. v. MUNNAGI RAGHVULU,KRISHNA DIST, — Andhra Pradesh High Court (2023-05-12)
Chakali Swamulu v. D. Pedda Siddaiah — Andhra Pradesh High Court (2023-05-03)
Korada Appa Rao v. Land Acquisition Officer AND Special Deputy Collector — Andhra Pradesh High Court (2023-05-03)
DONKADA RAMA RAO, VISAKHAPATNAM v. SMT. CH.BHANU CHIRANJEEVI, VISAKHAPATNAM — Andhra Pradesh High Court (2023-05-02)
Matturu Subrahmanyeswara Purna Sudhakar v. Desu Murli Monohar Rao — Andhra Pradesh High Court (2023-05-02)
Dasari Naveen S/o. Rev. Dr.D.V.Daniel v. Albenda Charitable Trust, — Andhra Pradesh High Court (2023-05-02)
Suravarapu Appamma v. Kakarlapudi Padmavathi — Andhra Pradesh High Court (2023-05-02)
Munnangi Rangarao, v. Bhairavarapu Samrajayam, — Andhra Pradesh High Court (2023-05-02)