PRASHANT KUMAR

11,768 recorded High Court judgment(s) · 2011–2019

Courts

Jharkhand High Court

11768

Bail	2647
Allowed	2541
Rejected	2198
Withdrawn	2027
Dismissed	1698
Disposed Off	546
Partly Allowed	90
Dissmiss For Default/Non-Prosecution	17

JETHU MANJHI ALIAS JATTU MANJHI v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
SURAJ MANDAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
VISHNU ORAON v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
ARJUN MANJHI v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
RAM HEMBROM v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
VIKASH SINGH ALIAS VIKASH v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
DIRECT MEDIA DISTRIBUTION VENTURES P LIMITED THROUGH ITS AUTHORIZED SIGNATORY NILESH MEKEL AND ANR v. JHARKHAND URJA VIKAS NIGAM LIMITED AND ORS — Jharkhand High Court (2019-06-14)
RAJU MISTRY ALIAS RAJU SHARMA v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-06-14)
SURENDRA ORAON v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-18)
RAJENDRA PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-05-18)