PRASHANT KUMAR AGARWAL,NARENDRA KUMAR JAIN

38 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• SAMBHAR SALTS LTD v. STATE OF RAJ DEPT OF INDUSTRIESAND ORS — Rajasthan High Court (2011-11-09)
• RAM GOPAL v. STATE OF RAJ and ORS — Rajasthan High Court (2011-11-09)
• COMMISSIONER OF CENTRAL EXCISE v. NIRMAL BHANDARI DIRECTOR OF M/S SUMETCO — Rajasthan High Court (2011-11-09)
• JAIPUR DEVELOPMENT AUTHORITY v. VIJAY SINGH POONIA andORS — Rajasthan High Court (2011-11-09)
• STATE OF RAJ v. MALI RAM MEENA andANR — Rajasthan High Court (2011-11-09)
• HARI OM PRASAD DHAKAD v. STATE OF RAJ AND ANR — Rajasthan High Court (2011-11-08)
• UNIVERSIT OF RAJ AND ANR v. PROF DR SANGEETA SHARMA — Rajasthan High Court (2011-11-08)
• AJMER VIDYUT VITRAN NIGAM LTD, v. SMT.KAMLA AND ORS — Rajasthan High Court (2011-10-14)
• BALBIR SINGH MAAN v. STATE OF RAJ and ORS — Rajasthan High Court (2011-10-14)
• UNION OF INDIA and ORS v. TRILOKI KUMAR JOSHI — Rajasthan High Court (2011-10-14)