LexPRASHANT KUMAR AGARWAL
5,154 recorded High Court judgment(s) · 2011–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 5154 |
Disposal nature
| ALLOWED | 3598 |
| DISMISSED | 1181 |
| DISPOSED OF | 216 |
| WITHDRAWN | 89 |
| PARTLY ALLOWED | 54 |
| PEREMPTORY | 8 |
| (unspecified) | 3 |
| TRANSFERRED | 2 |
Recent judgments
- PRABHU v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-05-16)
- MUFEED v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-05-15)
- SHER ALI v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-05-01)
- GIRRAJ MALI v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-05-01)
- AFTAB HUSSAIN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-28)
- SUKHA AND ORS. v. STATE — Rajasthan High Court (2017-04-28)
- HARGOVIND NIRBHIK v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-04-20)
- ABDUL RAJJAK v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-04-20)
- JEEVANRAM v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-04-19)
- RAM CHANDRA v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2017-04-19)