LexPRASHANT KUMAR AGARWAL,ARUN MISHRA
20 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 20 |
Disposal nature
| DISMISSED | 12 |
| DISPOSED OF | 6 |
| WITHDRAWN | 1 |
| ALLOWED | 1 |
Recent judgments
- RAJ RAJYA VIDYUT PRASARAN NIGA v. RAMAN LAL AND ORS — Rajasthan High Court (2012-02-03)
- HARI NARAIN AND ORS v. B O R AJMER and ORS — Rajasthan High Court (2012-02-03)
- RAJ RAJYA VIDYUT PRASARAN NIGA v. MAHAVEER PRASAD JAIN AND ORS — Rajasthan High Court (2012-02-03)
- MANAGING COMMIT SHRI KHANDELWAL v. MRS JYOTSNA KULSHRESTHA ORS — Rajasthan High Court (2012-02-02)
- C I T v. S B B J — Rajasthan High Court (2012-02-01)
- MADAN MOHAN SHARMA v. UNION OF INDIA AND ORS — Rajasthan High Court (2012-02-01)
- DR SUNIL KUMAR KHATRI v. RAJ UNIVERTISYT OF HEALTH ANR — Rajasthan High Court (2012-01-31)
- STATE OF RAJ AND ORS v. SHYAM SUNDAR — Rajasthan High Court (2011-09-21)
- CHAIRMAN EXECUTIVE OFICER MUNI v. SHRI KAMAL PRAKASH SHARMA and AN — Rajasthan High Court (2011-07-13)
- SHRI RAM TEACHERS TRAINING COL v. M A SIDDIQUE AND OTHERS — Rajasthan High Court (2011-05-13)