PRASHANT KUMAR

880 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

880

Dismiss other than merit(DD/Non Prosec./Abated)	428
Disposed off/Decided on merits	246
Dismissed on merits/Rejected	48
Dismissed on merits	41
DISMISSED AS WITHDRAWN	36
(unspecified)	33
Allowed/Partly Allowed on merits	26
Dismiss	8

GIRESH MOHAN SRIVASTAVA AND ORS. v. CHANDRA MOHAN AND ORS. — Allahabad High Court (2026-05-27)
SANOJ KUMAR v. UNION OF INDIA THRU. GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI — Allahabad High Court (2026-04-30)
OM PRAKASH TIWARI v. NATIONAL INSURANCE COMPANY LTD. LUCKNOW AND 6 OTHERS — Allahabad High Court (2026-04-28)
C/M WAQF NO. 318 RAMPUR THRU. ERSTWHILE SECY. TAZIMUDDIN v. U.P. SUNNI CENTRAL WAQF BOARD THRU. CHAIRMAN LKO AND ANOTHER — Allahabad High Court (2026-04-08)
DHEERAJ KUMAR TIWARI AND ANOTHER v. PRATIMA GUPTA AND 2 OTHERS — Allahabad High Court (2026-02-27)
RAMDAYAL v. SMT. GEETA AND ANOTHER — Allahabad High Court (2026-02-26)
RISHI KUMAR TRIPATHI AND OTHERS v. INDRAJEET PANDEY AND OTHERS — Allahabad High Court (2026-01-13)
SRI KRISHNA AND ANOTHER v. BAJRANG AND ORS. — Allahabad High Court (2026-01-09)
MRS. UMA RAWAT @ MRS. UMA PREM CHANDRA RAWAT AND 2 OTHERS v. MRS. KANHAIYA LAL RAWAT AND 2 OTHERS — Allahabad High Court (2026-01-07)
ALOK AKHILA v. SURAJ LAL YADAV — Allahabad High Court (2026-01-06)