LexPRASENJIT BISWAS
1,177 recorded High Court judgment(s) · 1999–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1177 |
Disposal nature
| DISMISSED FOR DEFAULT | 595 |
| DISPOSED | 231 |
| DISMISSED | 141 |
| ALLOWED | 128 |
| DISMISSED AS ABATED | 23 |
| REJECTED | 16 |
| DISMISSED FOR NON PROSECUTION | 14 |
| DISMISSED AS INFRUCTUOUS | 10 |
Recent judgments
- SK. ASLAM ALI v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- RAGHUNATH LOHAR v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- SK. BULBUL AHAMMED & ORS. v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- SAIKAT MUKHERJEE v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- TIRTHABASHI PAUL v. BIMAL CH. DUTTA — Calcutta High Court (2026-04-21)
- SK. SIRAJ HOSSAIN MIA v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- ARABINDA CHAKRABORTY v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- BADIRUZZAMAN v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- ARABINDA MAHAJAN v. STATE OF WEST BENGAL & ORS. — Calcutta High Court (2026-04-21)
- REBOTI MAL & ORS. v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2026-04-21)