PRASANTA KUMAR DEKA, . PARTHIVJYOTI SAIKIA

45 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• AMENA KHATUN @ AIMON NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2021-03-18)
• ASIA BEGUM v. UNION OF INDIA AND 5 ORS — Gauhati High Court (2021-03-18)
• MAHERA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-12)
• RUMENA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2020-06-12)
• RITA DAS @ RITA DAS (PAUL) v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2020-06-12)
• MUSTT. SUKURJAN NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-12)
• ANOWARA BEGUM @ ANOWARA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-12)
• MD. ALI HUSSAIN v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2020-06-11)
• MD. ABDUL KHALEK SEKH @ ABDUL KHALEK v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-11)
• MUSTT MOMTAZ BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2020-06-11)