PRASANTA KUMAR DEKA

36 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SRI DAYAL KRISHNA PATHAK v. SMT DIPTI PATHAK — Gauhati High Court (2018-05-11)
• SHEO BALAK SINGH v. SANJAY MITRA and 3 ORS. — Gauhati High Court (2018-05-11)
• SHRI TECHI HEMU v. STATE OF ARUNACHAL PRADESH AND 21 ORS — Gauhati High Court (2018-05-11)
• ANIL CHANDRA DEY v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2018-05-11)
• ASHIT CHANDRA GHOSH AND 20 ORS v. THE STATE OF ASSAM AND 2 ORS — Gauhati High Court (2018-05-11)
• THE UNION OF INDIA AND 4 ORS v. HIMANI HIRA — Gauhati High Court (2018-05-11)
• UNION OF INDIA and 2 ORS, v. M/S DHARAMPAL SATYAPAL LTD — Gauhati High Court (2018-05-11)
• DHING MUNICIPAL BOARD and ANR v. NURUL AMIN and 2ORS — Gauhati High Court (2018-05-10)
• SUDIP BHATTACHARJEE v. ASSAM GRAMIN VIKASH BANK AND 7 ORS — Gauhati High Court (2018-05-09)
• RUBUL BARUAH v. RUPTRISHNA DUTTA — Gauhati High Court (2018-05-09)