PRASANNA B VARLE(CJ),M.G.S. KAMAL

410 recorded High Court judgment(s) · 2013–2024

Courts

Karnataka High Court

410

DISPOSED	242
DISMISSED	118
DROPPED	21
ALLOWED	18
Partly Allowed	6
Dismissal for Non Compliance of Office Objections	5

SRI K S SURENDRA BABU v. THE PRL SECY TO GOVT — Karnataka High Court (2024-01-23)
SRI. M. BHIMA v. THE STATE OF KARNATAKA — Karnataka High Court (2024-01-08)
MYSORE MEDICAL COLLEGE AND RESEARCH INSTITUTE v. STATE OF KARNATAKA — Karnataka High Court (2023-11-20)
NARENDRA BABU G V v. THE STATE OF KARNATAKA — Karnataka High Court (2023-10-12)
MSPL LIMITED v. STATE OF KARNATAKA — Karnataka High Court (2023-09-27)
BANGALORE METRO RAIL CORPORATION LIMITED v. M/S SRI BALAJI CORPORATE SERVICES — Karnataka High Court (2023-09-27)
SMT SAVITHA K R v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-27)
WHITEFIELD RISING TRUST v. STATE OF KARNATAKA — Karnataka High Court (2023-09-27)
K.S.NAVEEN v. THE CHIEF SECRETARY — Karnataka High Court (2023-09-27)
SMT. B. L. RAMADEVI v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-27)