PRASANNA B VARLE(CJ),KRISHNA S DIXIT

755 recorded High Court judgment(s) · 2023–2024

Courts

Karnataka High Court

755

DISPOSED	484
DISMISSED	228
ALLOWED	15
Dismissal for Non Compliance of Office Objections	15
DROPPED	5
Dismissed for Non-Prosecution	4
REJECTED	2
Partly Allowed	2

H.B. VENKATESH v. SMT. SHWETHA RAVINDRA — Karnataka High Court (2024-01-24)
SRI N JAYARAJU v. GIRISH — Karnataka High Court (2024-01-24)
M/S SRI PUTTAPPA STONE CRUSHERS AND M SAND v. SRI RUTHREN P, IFS — Karnataka High Court (2024-01-23)
SRI. B. HANUMANTHACHAR v. SRI. UMESHA. M. A. — Karnataka High Court (2024-01-23)
SRI K DINESH KUMAR v. SMT A RADHA DEVI IFS — Karnataka High Court (2024-01-22)
RUDRAIAH v. POORNIMA B R — Karnataka High Court (2024-01-22)
A.S. MALLIKARJUNASWAMY v. SMT. M S VIJAYA — Karnataka High Court (2024-01-22)
SRI MARIYAPPA v. SRI DAYANANDA K A — Karnataka High Court (2024-01-22)
MR. H R RAVICHANDRA v. SRI. SAMPATH — Karnataka High Court (2024-01-22)
DR MATIN T ISAC v. DR M K RAMESH — Karnataka High Court (2024-01-22)