PRASANNA B VARLE(CJ),ASHOK S.KINAGI

587 recorded High Court judgment(s) · 2022–2023

Courts

Karnataka High Court

587

DISPOSED	243
DISMISSED	204
DROPPED	86
ALLOWED	30
Partly Allowed	14
Dismissed for Non-Prosecution	6
Dismissal for Non Compliance of Office Objections	2
REJECTED	1

SRI A KRISHNAPPA v. STATE OF KARNATAKA — Karnataka High Court (2023-09-26)
SRI.K.SURESH v. UNION OF INDIA — Karnataka High Court (2023-09-26)
M/S MSPL LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2023-04-21)
SRI K R PRAVEEN v. STATE OF KARNATAKA — Karnataka High Court (2023-04-20)
MRS. M. S. LAKSHMI v. M/S. ASSOCIATED BUILDERS — Karnataka High Court (2023-03-29)
MR. K. SOMANATH NAIK, v. THE DIRECTOR GENERAL OF ARCHEOLOGIST, — Karnataka High Court (2023-03-23)
SMT. CHIKKAKAMAKKA SINCE DEAD v. THE STATE OF KARNATAKA — Karnataka High Court (2023-03-23)
M/S MYSORE ENGINEERS INDIA PVT. LTD v. KARNATAKA POWER TRANSMISSION CORPORATION — Karnataka High Court (2023-03-23)
Y B RAMACHANDRA v. THE EXCISE COMMISSIONER IN KARNATAKA — Karnataka High Court (2023-03-23)
MANASA HOUSE BUILDING CO OPERATIVE SOCIETY v. STATE OF KARNATAKA — Karnataka High Court (2023-03-23)