LexPRASANNA B. VARALE, VIRENDRASINGH GYANSINGH BISHT
128 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 128 |
Disposal nature
| Dismissed | 75 |
| Disposed Off | 25 |
| Allowed | 10 |
| APPEAL DISMISSED | 10 |
| Rejected | 5 |
| Partly Allowed | 2 |
| DELAY CONDONATED/REJECTED. | 1 |
Recent judgments
- ANKUSH SAKHARAM KADAM AND ANR v. THE STATE OF MAHARASHTRA THE SECRETRY REVENUE AND FOREST DEPT. AND ORS — Bombay High Court (2021-10-20)
- SHRIKANT RAGHUNATH PRABHAVALE v. THE STATE OF MAHARASHTRA HEALTH MINISTRY AND ORS — Bombay High Court (2021-10-20)
- SHRIKANT RAGHUNATH PRABHAVALE v. THE STATE OF MAHARASHTRA HEALTH MINISTRY AND ORS — Bombay High Court (2021-10-20)
- KIRAN BALKRISHNA KOYAL v. STATE OF MAHARASHTRA THR. SECRETARY AND ORS — Bombay High Court (2021-10-20)
- PARSHURAM VITTHAL RAUT. v. DEPUTY COLLECTOR (ACQUISITION) RAIGAD ALIBAUG AND ORS. — Bombay High Court (2021-10-20)
- DHONDU MAHADU PATIL. v. DEPUTY COLLECTOR (ACQUISITION) RAIGAD ALIBAUG AND ORS. — Bombay High Court (2021-10-20)
- HIRU CHINDU KADAM. v. DEPUTY COLLECTOR (ACQUISITION) RAIGAD ALIBAUG AND ORS. — Bombay High Court (2021-10-20)
- SHITALKUMAR SADASHIV ZAMBARE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-10-20)
- SHRI. RAJENDRA @ NANA S. DIVEKAR v. CHIEF EXECUTIVE OFFICER AND ORS — Bombay High Court (2021-10-20)
- ASHOK MAHADU PATIL. v. DEPUTY COLLECTOR (ACQUISITION) RAIGAD ALIBAUG AND ORS. — Bombay High Court (2021-10-20)