LexPRASANNA B. VARALE, . VIBHA KANKANWADI
133 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 133 |
Disposal nature
| DISPOSED OFF | 72 |
| Disposed off/Dismissed for default | 51 |
| APPLICATION ALLOWED | 5 |
| Withdrawn | 2 |
| DISMISSED | 2 |
| (unspecified) | 1 |
Recent judgments
- ARJUN S/O. MARUTI MAGAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-06-12)
- NANDLAL HIRALAL JOSHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- DATTATRAY BABURAO METHE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- HANMANT GANGADHARRAO KOKANE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- VITTHALRAO RAGHUNATH WAIBHASE v. NANDLAL HIRALAL JOSHI AND OTHERS — Bombay High Court (2019-10-22)
- KAPIL CHANDARRAO RATHOD AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- KUNDLIK BHANUDAS GAVHAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-06-06)
- SHAIKH AMIN SHAIKH BAPU v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-06-06)
- PRADEEP RAMBHAU SHINDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-28)
- SYED SANDU SYED KASAM AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-01-28)