LexPRASANNA B. VARALE, SUNIL K. KOTWAL
127 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 127 |
Disposal nature
| Disposed off/Dismissed for default | 103 |
| Admitted/Allowed/Granted/Rule Absolute | 17 |
| Dismissed/Rule Discharged | 6 |
| Withdrawn | 1 |
Recent judgments
- THE VICE CHANCELLOR MARATHWADA AGRICULTURAL UNIVERSITY PARBHANI v. DEELIP GANGARAM ARADWAD AND ANR — Bombay High Court (2019-06-13)
- THE VICE CHANCELLOR MARATHWADA AGRI UNIVERSITY PARBHANI v. SUREKHA RAOSAHEB GURME THR ITS POWER OF ATTORNEY BABU AND ANR — Bombay High Court (2019-06-13)
- THE VICE CHANCELLOR MARATHWADA AGRICULTURAL UNIVERSITY PARBHANI v. BABU GANGARAM ARADWAD AND ANR — Bombay High Court (2019-06-13)
- THE VICE CHANCELLOR MARATHWADA AGRICULTURAL UNIVERSITY PARBHANI v. BALAJI RAOSAHEB GURME THR ITS POWER OF ATTORNEY PRAMOD AND ANR — Bombay High Court (2019-06-13)
- THE VICE CHANCELLOR MARATHWADA AGRICULTURAL UNIVERSITY PARBHANI v. UMESH RAOSAHEB GURME THR ITS POWER OF ATTORNEY PRAMOD AND ANR — Bombay High Court (2019-06-13)
- MANGALBAI RAMDAS SAVDE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)
- SHANKAR RAMESH WAGHMARE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)
- BABAN CHINKUBA JAISWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)
- PUSHPABAI JAGANNATH BANKAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)
- RAFIQ KHAN RASHID KHAN BAGWAN AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-29)