PRASANNA B. VARALE, S. M. GAVHANE

962 recorded High Court judgment(s) · 2018–2020

Courts

Bombay High Court

962

Disposed off/Dismissed for default	921
Withdrawn	18
Admitted/Allowed/Granted/Rule Absolute	16
Dismissed/Rule Discharged	2
DISPOSED OFF	2
DISMISSED	1
Appeal Abated	1
Rejected at Admission stage	1

SARASWATI VIDYA PRASARAK MANDAL AJANSONDA THROUGH SECRETARY v. SUREKHA RAOSAHEB CHAVAN AND OTHERS — Bombay High Court (2020-01-16)
SIDDESHWAR SAHAKARI SAKHAR KARKHANA LTD MANIK NAGAR SILLOD THROUGH AUTHORISED OFFICER MADHAV MANIKR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-03)
SIDDESHWAR SAHAKARI SAKHAR KARKHANA LTD MANIK NAGAR SILLOD THROUGH AUTHORISED PERSON v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-11-21)
DHANRAJ GOPINATH GAYAKWAD AND OTHERS v. DILIP SAKAHRAM KALE AND OTHERS — Bombay High Court (2019-09-06)
DHANRAJ GOPINATH GAYAKWAD AND OTHERS v. DILIP SAKAHRAM KALE AND OTHERS — Bombay High Court (2019-09-06)
SANJIVANI MEDICAL TRAINING CENTER KOUDGAON THROUGH PRESIDENT BHAGWAN JAGANNATH FUNDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-03)
HATMAG VEENKAR SAHAKARI SANSTHA LTD DEGLOOR THROUGH PRESIDENT VENKOBA GOVINDRAO TEKALE v. HANMANT NAGANATH GADDAPWAR AND OTHERS — Bombay High Court (2019-04-05)
HATMAG VEENKAR SAHAKARI SANSTHA LTD DEGLOOR THROUGH PRESIDENT VENKOBA GOVINDRAO TEKALE v. HANMANT NAGANATH GADDAPWAR AND OTHERS — Bombay High Court (2019-04-05)
MAROTI BHAGWAN GAVHANE AND ANOTHER v. THE COLLECTOR BEED AND OTHERS — Bombay High Court (2019-03-13)
DNYANRAJ SANTAJI GHORPADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-03-08)