PRASANNA B. VARALE, R. G. AVACHAT

437 recorded High Court judgment(s) · 2019–2020

Courts

Bombay High Court

437

Disposed off/Dismissed for default	410
DISPOSED OFF	12
Admitted/Allowed/Granted/Rule Absolute	4
Rejected at Admission stage	3
Dismissed/Rule Discharged	3
Withdrawn	3
APPLICATION ALLOWED	2

SACHIN S/O JAWAHARLAL JAIN v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-10-15)
ARUN HANUMANT PANNDE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2020-10-15)
SK. SUJUDDIN SK. KHALIUDDIN v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2020-10-15)
MR.SAYYED ALI SAYYED HASAN v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-10-15)
GANESH PANDURANG JADHAO AND ANR v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2020-10-15)
JOHEL AHEMAD S/O JAMIL AHEMAD AND ANR v. THE STATE OF MAHARASHTRA and ANR — Bombay High Court (2020-10-15)
SK. HARUN SK. SAGIR AHMAD v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2020-10-15)
SHANKAR KANHAIYALAL LALWANI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-10-15)
VIJAY SHANTILAL CHOPADA AND ORS v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2020-10-15)
MR.SAYYED HASAN SAYYED SUBHAN AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2020-10-15)