LexPRASANNA B. VARALE, NITIN W. SAMBRE
629 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 629 |
Disposal nature
| Disposed off/Dismissed for default | 628 |
| Withdrawn | 1 |
Recent judgments
- PANDURANG KASHINATHRAO KSHIRSAGAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- OMPRAKASH DNYANOBARAO CHAVAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- INDRAJIT RAOSAHEB CHAVAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- RAMRAO NARAYANRAO JADHAV v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- DEVIDAS KASHINATH KSHIRSAGAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-05-02)
- DIGAMBAR RANUJI PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-04-30)
- ARCHANA SANTOSH MHASKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-04-30)
- PANDURANG NARAYAN PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-04-30)
- INDIRA GULABRAO BORDE v. THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD AURANGABAD AND OTHERS — Bombay High Court (2019-04-30)
- RASHMI PARSHURAM YESALWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-04-30)