PRASANNA B. VARALE, MANGESH S. PATIL

200 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• ARVIND DATTARAO TUPKARI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-21)
• SADIK BASHIR PATHAN AND ANOTHERS v. THE STATE OF MAHARASHTRA AND ANOTHERS — Bombay High Court (2020-10-21)
• MAHESH DNYANDEO WADITAKE AND ANOTHER v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2020-10-21)
• NARAYAN GOVIND MANKAR AND OTHERS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2020-10-21)
• GANGADHAR KUNDLIK NARWADE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-21)
• SHAIKH ANEES RABBANI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-21)
• ATUL ASHOK BHOSALE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-21)
• THE STATE OF MAHARASHTRA AND OTHERS v. PANCHSHEEL SHIKSHAN PRASARAK MANDAL KURUND THROUGH ITS SECRETARY SHARAD BAPURAO GAIKAWAD AND ANOTHE — Bombay High Court (2019-12-06)
• THE STATE OF MAHARASHTRA AND OTHERS v. PANCHSHEEL SHIKSHAN PRASARAK MANDAL KURUND THROUGH ITS SECRETARY SHARAD BAPURAO GAIKAWAD AND ANOTHE — Bombay High Court (2019-12-06)
• THE EDUCATION OFFICER PRIMARY ZILLA PARISHAD NANDED AND ANOTHER v. SANSKRITI SAMVARDHAN MANDAL THROUGH SECRETARY AND OTHERS — Bombay High Court (2019-11-15)