LexPRASANNA B. VARALE, KISHORE C. SANT
183 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 183 |
Disposal nature
| Disposed Off | 136 |
| Dismissed | 33 |
| Allowed | 4 |
| Allowed To be withdrawn | 4 |
| DISPOSED OFF | 3 |
| WITHDRAWN | 3 |
Recent judgments
- SURENDRA SHAMSUNDAR JEWARE v. THE STATE OF MAHARSHTRA THR. PRINCIPAL SECRETARY AND ORS — Bombay High Court (2022-10-04)
- RAHUL NANDU KAMBLE v. STATE OF MAHARASHTRA THR PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPT. AND ORS — Bombay High Court (2022-10-04)
- RAJENDRA EKNATH DHANDE AND ORS v. THE SUGAR COMMISSIONER, MAHARASHTRA STATE AND ORS — Bombay High Court (2022-08-30)
- RAJENDRA EKNATH DHANDE AND ORS v. THE SUGAR COMMISSIONER, MAHARASHTRA STATE AND ORS — Bombay High Court (2022-08-30)
- SHRI. DAGDU LAKHYA KATKKARI v. THE STATE OF MAHARASHTR,A THR. GOVT, PLEADER, HIGH COURT (A.S) — Bombay High Court (2022-08-29)
- BALSHIRAM VALHU WAJE v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-08-29)
- SMT. SALUBAI DAGADU JOGADE SINCE DECEASED THROUGH LRS NIVRUTTI DAGADU JOGADE v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2022-08-26)
- NIVRUTTI DHONDIBA RAUT v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2022-08-26)
- PARUBAI LAXMAN RAUT v. THE STATE OF MAHARASHTRA THE SECRETARY REVENUE AND FOREST DEPT AND ORS — Bombay High Court (2022-08-26)
- NIVRUTTI DAGADU JOGADE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-26)