LexPRASANNA B VARALE(CJ)
60 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 60 |
Disposal nature
| DISPOSED | 30 |
| REJECTED | 16 |
| DISMISSED | 8 |
| ALLOWED | 4 |
| Partly Allowed | 2 |
Recent judgments
- THE BANK OF BARODA v. GANAPATI BASAPPA BADIGER — Karnataka High Court (2022-01-07)
- SHANKARAGOUDA S/O DEVARADDI HOSUR v. CHANDABI W/O NABISAB JALIHAL — Karnataka High Court (2022-01-07)
- SRI.SHANTHAAPPA S/O. HALAPPA BALIGAR v. GULJARBI W/O. RASHIDSAB — Karnataka High Court (2022-01-07)
- TIMMAPPA S/O DAM TIMMAYYA v. SMT.KHAJABEE W/O RAJASAB — Karnataka High Court (2022-01-07)
- THE BANK OF BARODA v. GANAPATI IRAPPA KATGAR — Karnataka High Court (2022-01-07)
- THE BANK OF BARODA v. VIRUPAVVA — Karnataka High Court (2022-01-07)
- SHRI. BHARATSINGH DAJISA JADHAV v. SHRI. MANJU N.SHETTY — Karnataka High Court (2022-01-07)
- THE BANK OF BARODA v. MANJUNATH NINGAPPA KUNNUR — Karnataka High Court (2022-01-07)
- LAXMAPPA S/O KARIYALLAPPA MAJJAGI v. HANAMAPPA S/O HEGGAPPA MAJJAGI — Karnataka High Court (2022-01-07)
- THE BANK OF BARODA v. SUVARNA SUBRAY RAIKAR — Karnataka High Court (2022-01-07)