PRASANNA B. VARALE(CJ),ASHOK S. KINAGI

30 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• SOMASHEKHAR HATTI v. MANAGING DIRECTOR AND ORS — Karnataka High Court (2023-12-21)
• LAXMI AND ORS v. DILSHAD MAHAT AND ANR — Karnataka High Court (2023-12-21)
• SAVARAMMA v. CHANDRASHEKHAR NAYAK AND ORS — Karnataka High Court (2023-07-07)
• RAMADEVI W/O LATE ANJANEYALU v. S V UMASHANKAR AND ORS — Karnataka High Court (2023-07-07)
• MARIAPPA S/O HUSSAINAPPA v. S.V UMASHANKAR TEH SECRETARY AND ORS — Karnataka High Court (2023-07-07)
• WAHEEDULLA v. MUNISWAMY — Karnataka High Court (2023-07-07)
• NARASAREDDY @ GOLLA NARASIREDDY DEAD BY LRS ANJI S/O NARASAREDDY @ GOLLA NARASIREDDY AND ANR v. RESHMA PATIL THE DEPUTY DIRECTOR OF LAND RECORDS AND ORS — Karnataka High Court (2023-07-07)
• JAGADEVI D/O BAKAPPA JAMADAR v. GANGANNA SWAMY AND ORS — Karnataka High Court (2023-07-07)
• GURUNATH v. DAYANAND PATIL AND ANR — Karnataka High Court (2023-07-07)
• EJAJ S/O HUSENSAB AND ORS v. SHIVAKUMAR THE COMMISSIONER AND ORS — Karnataka High Court (2023-07-07)