PRASANNA B. VARALE, AVINASH G. GHAROTE

227 recorded High Court judgment(s) · 2019–2019

Courts

Bombay High Court

227

Disposed off/Dismissed for default	221
Withdrawn	2
APPLICATION ALLOWED	2
Admitted/Allowed/Granted/Rule Absolute	1
DISPOSED OFF	1

DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH SECRETARY YOGESH VINAYAKRAO PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
SANJAY NAMDEORAO MUTHE AND OTHERS v. SUNITA LAXMANRAO FUKE AND OTHERS — Bombay High Court (2019-12-19)
MANGALA NAMDEORAO NIKAM v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH ITS SECRETARY Y V PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
BALRAM BHAURAO KALE SECRETARY DNYANGANGA SHIKSHAN SANSTHA v. DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH SECRETARY YOGESH VINAYAKRAO PATIL AND OTHERS — Bombay High Court (2019-12-19)
MANGALA NAMDEORAO NIKAM AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
SUNTA LAXMANRAO PHUKE v. DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH SECRETARY YOGESH VINAYAKRAO PATIL AND OTHERS — Bombay High Court (2019-12-19)
DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH ITS SECRETARY Y V PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
SUNITA LAXMANRAO FUKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)
DNYANGANGA SHIKSHAN SANSTHA AURANGABAD THROUGH SECRETARY YOGESH VINAYAKRAO PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-19)