PRANJAL DAS

24 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SHRI SEYIENEKHO v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-21)
• SHRI ANIL KUMAR SHARMA AND ANR v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-20)
• SMTI. THUNGDENO MOZHUI v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-17)
• SMTI. EASTER KAPFO AND ANR v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2026-04-29)
• SHRI ASFAK UDDIN v. THE STATE OF NAGALAND — Gauhati High Court (2026-04-28)
• ROYAL SUNDARAM G.I.C. LTD. v. SMT. BHARATI BHUYAN KONWAR AND 2 ORS — Gauhati High Court (2026-04-27)
• ROYAL SUNDARAM G.I.C. LTD. v. SMT. BHARATI BHUYAN KONWAR AND 2 ORS — Gauhati High Court (2026-04-27)
• ROYAL SUNDARAM G.I.C. LTD. v. SMT. BHARATI BHUYAN KONWAR AND 2 ORS — Gauhati High Court (2026-04-27)
• SHRI MARSUPU AO AND 18 ORS v. SHRI ANOOP KHINCHI IAS AND ANR — Gauhati High Court (2026-04-26)
• ZAKIR HUSSAIN CHOUDHURY v. THE STATE OF NAGALAND — Gauhati High Court (2026-04-22)