PRANJAL DAS

22 recorded High Court judgment(s) · 2026–2026

Courts

Gauhati High Court

Disposed Of	10
Allowed	4
Dismissed on withdrawal with liberty to approach again	4
WITHDRAWN	2
Dismissed	2

C.Lalthlamuani v. Smt C.Ramdingliani and 2 Ors. — Gauhati High Court (2026-03-04)
Sh. Jamminlal Touthang and Anr. v. The State of Mizoram — Gauhati High Court (2026-03-04)
Lalhliapa and 2 Ors. v. Sh Khili Ram Meena and 3 Ors. — Gauhati High Court (2026-03-04)
Sh. Lamminthang Singson v. The State of Mizoram — Gauhati High Court (2026-03-04)
Sh. Khamliana @Zakhamliana v. State of Mizoram and Anr. — Gauhati High Court (2026-03-02)
Sh. C. Lianhluna v. The Secretary to the Govt. of Mizoram and 3 Ors. — Gauhati High Court (2026-03-02)
Sh. H. Lalfamkima v. State of Mizoram and Anr. — Gauhati High Court (2026-03-01)
Sh. Lalrinsanga Singson v. The State of Mizoram and Anr. — Gauhati High Court (2026-03-01)
Sh. Lalfakzuala v. The State of Mizoram — Gauhati High Court (2026-02-25)
Union of India v. Mrs. Elizabeth Zomuanpuii — Gauhati High Court (2026-02-24)